LAWS(MAD)-2019-6-377

M.MALAIYARASAN Vs. DIRECTOR OF SCHOOL EDUCATION

Decided On June 11, 2019
M.Malaiyarasan Appellant
V/S
DIRECTOR OF SCHOOL EDUCATION Respondents

JUDGEMENT

(1.) The charge memo dated 25.09.2012 issued against the writ petitioner is under challenge in the present Writ Petition.

(2.) The charges against the writ petitioner are extracted hereunder:-

(3.) Annexure-3 and 4 enumerate the documents relied upon by the respondents for the purpose of establishing the charges. The statement of the imputations are also enclosed along with the charge memo.