D. JEYABAL Vs. S. CHITRA

Referred Judgements :-

MOHAMMAD ASARAF V. KULASEKARAPERUMAL PILLAI [REFERRED TO]
GOVINDARAJULU CHETTIAR V. SRINIVASALY NAIDU [REFERRED TO]
HERO VINOTH (MINOR) V. SESHAMMAL [REFERRED TO]
M. SINGAMA REDDIAR V. ERAMALLU GOUNDER [REFERRED TO]
N. PERIYASAMY AND OTHERS V. P. ARUMUGHAM AND OTHERS [REFERRED TO]
NURSES ASSOCIATION (REG.),REP. BY ITS SECRETARY V. SHREE VEPERY SWETAMBAR MURTHI PUJAK JAIN SINGH AND OTHERS [REFERRED TO]
ANNAPURNA DUTTA V. SANTOSH KUMAR SETT & ORS. [REFERRED TO]
JAYANTI KAR AND ANOTHER V. DILLIP KUMAR PATNAIK AND OTHERS [REFERRED TO]
MANEKLAL V. MANEKLAL [REFERRED TO]
VARADARAJULY V. MUTHUKANNU AMMAL [REFERRED TO]
SWAYAM PRAKASH ASHRAMAM VS. G ANANDAVALLY AMMA [REFERRED TO]
PONNAN VS. PERAMAN [REFERRED TO]
P DHAANAKODI VS. ALAMELU [REFERRED TO]
JASMINE ENNASI VS. THAIYALNAYAGI AMMAL [REFERRED TO]
KOOLAN @ MUNUSAMY VS. CHENNAMMAL [REFERRED TO]