(1.) This Review petition is directed against the judgment dated 12.12.2018 passed in WA.No.2766 of 2018.
(2.) Shorn of details, the facts leading to this review petition are:-
(3.) Appellants have filed instant Review petition against the said order raising the following grounds:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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