LAWS(MAD)-2019-6-27

P.PALANISAMY Vs. STATE REP BY

Decided On June 12, 2019
P.PALANISAMY Appellant
V/S
State Rep By Respondents

JUDGEMENT

(1.) This petition has been filed to direct the respondent authority to give police protection and permission to conduct cultural programme (Adal Padal Nigalchi) in the event of M.Perumampalayam Arulmigu Sree Mariamman Temple Festival at Valapadi Taluk, Salem District on 13.06.2019 between 06.00 PM to 11.00 PM by considering the petitioner's representation dated 08.06.2019.

(2.) Heard the learned counsel appearing for the petitioner and the learned Additional Public Prosecutor appearing for the respondent.

(3.) The learned Additional Public Prosecutor, on instructions, would submit that there is likelihood of arising law and order problem.