LAWS(MAD)-2019-4-402

THANGAVEL A.V. Vs. SECRETARY HOME(POLICE)DEPARTMENT

Decided On April 01, 2019
Thangavel A.V. Appellant
V/S
Secretary Home(Police)Department Respondents

JUDGEMENT

(1.) The Petitioner has come forward with this Writ Petition seeking issuance of a Writ of Mandamus directing the second respondent to addendum and include a specific column for Certificate of Physical Measurement with terms and conditions in the information brochure, notification 02/2019 for direct recruitment for the post of Sub-Inspector of Police-2019 as like Tamil Nadu Public Service Commission Examinations.

(2.) Heard the learned counsel appearing on either side and perused the materials placed before this Court.

(3.) The second respondent has issued a notification on 8.3.2019 for direct recruitment to the post of Sub-Inspector of Police-2019. The second respondent has also released an information Brouchure on 20.3.2019.