M.ABDUL WAHAB Vs. V.JEYARAM

JUDGEMENT

(1.) The first appellant in A.S.No.250 of 1999 is the defendant in O.S.No.544 of 1993 on the file of the learned Subordinate Judge, Dindigul. The respondent/plaintiff filed the above suit for specific performance of the Contract.

(2.) The case of the respondent/plaintiff in nutshell is as follows:-

(3.) The suit was resisted by the first appellant/defendant (since deceased) on the following grounds:-