LAWS(MAD)-2019-11-20

A. ANAND Vs. REGISTRAR

Decided On November 04, 2019
A. Anand Appellant
V/S
REGISTRAR Respondents

JUDGEMENT

(1.) Mr.C.M.Arumugam, learned counsel on record for writ petitioner, Mr.M.Rajarajan, learned Standing Counsel for Anna University on behalf of respondents 1 and 2 and Mr.K.Maharajan, learned counsel representing Mr.M.S.Jeyakarthik, learned counsel for third respondent are before this Court.

(2.) To be noted, learned counsel for third respondent submits that Mr.M.S.Jeyakarthik will file Vakalatnama before close of working hours today (04.11.2019).

(3.) Writ petitioner is present in Court, instructing and assisting learned counsel for writ petitioner. Likewise Mr.P.Thirunavukkarasu, Superintendent in the office of the third respondent College is present in Court assisting learned counsel for third respondent.