M.KANDAN Vs. STATE OF TAMIL NADU

JUDGEMENT

(1.) Heard Mr.T.Mohan, learned counsel for the petitioner and Mr.S.R.Rajagopal, learned Additional Advocate General, assisted by Mr.J.Ramesh, learned Additional Government Pleader appearing for the respondents.

(2.) The petitioner has approached this Court, seeking the following relief:-

(3.) The case of the petitioner is as follows:-