P. GOKUL KALEESWARAN Vs. UNION PUBLIC SERVICE COMMISSION

JUDGEMENT

(1.) M. Venugopal, J.: 1. Heard Both Sides.

(2.) No Counter is filed on behalf of the Respondents Nos. 1 to 3.

(3.) According to the Petitioner, he filed Original Application No. 1198 of 2018 before the Fourth Respondent/Central Administrative Tribunal, Chennai praying for passing of an Order in directing the First Respondent /Union Public Service Commission, represented by Under Secretary (CSM), Dholpur House, Shahjahan Road, New Delhi - 110 069 to permit him to appear along with a scribe for the Civil Service Main Examination 2018 in consonance with the guidelines issued by the Ministry of Social Justice and Empowerment comprised in F.No.16-110/2003 - D.D.III dtd. 26/2/2013 issued pursuant to the direction of the 3rd Respondent by Order 23/11/2012.