EMKAY ENGINEERING WORKS Vs. COMMERCIAL TAX OFFICER

JUDGEMENT

(1.) This common order will govern these six writ petitions. In other words, this common order will dispose of these six writ petitions on hand.

(2.) Mr.V.Sundareswaran, learned counsel on behalf of writ petitioner in all these six writ petitions and Ms.Dhana Madhri, learned Government Advocate on behalf of sole respondent in all these six writ petitions are before this Court.

(3.) With consent of learned counsel on both sides, main writ petitions are taken up, heard out and are being disposed of.