CASTROL LIMITED Vs. SPAZE INTERNATIONAL

JUDGEMENT

(1.) There are two plaintiffs and a sole defendant in this suit.

(2.) Mr.Arun C Mohan, learned counsel on record for two plaintiffs and Mr.A.Mohamed Ismail, learned counsel on record for sole defendant are before this Commercial Division.

(3.) Defendant has been described as 'Spaze International'. Learned counsel for defendant, on instructions, submits that one Mr.C.Venkatesan, son of Mr.V.Chidambaram, aged about 39 years and residing at 2/26, Middle Street, Venadathanur Post, Thuraiyur Taluk, Trichy District is carrying on business in the name and style 'Spaze International' as a sole Proprietor.