LAWS(MAD)-2019-1-554

P.C.DURAISAMY Vs. AJAY AGENCIES

Decided On January 25, 2019
P.C.Duraisamy Appellant
V/S
Ajay Agencies Respondents

JUDGEMENT

(1.) There are two plaintiffs and a lone defendant in this suit.

(2.) This suit is listed under the caption 'REPORTING SETTLEMENT AND MEMORANDUM OF COMPROMISE' today.

(3.) Mr.S.Diwakar, learned counsel of M/s.Factum Law [Law Firm] on behalf of plaintiffs and Mr.B.Karthik, learned counsel on record for sole defendant are before this Commercial Division.