LAWS(MAD)-2019-2-560

P. KUMARASAMY Vs. S. KANDASAMY

Decided On February 19, 2019
P. Kumarasamy Appellant
V/S
S. Kandasamy Respondents

JUDGEMENT

(1.) This Civil Revision Petition has been filed against the Order, dtd. 6/2/2013 made in LA. No. 489 of 2011 in O.S. No. 360 of 1998 on the file of the learned Additional District Munsif, Tiruchengode.

(2.) The brief facts leading to the Revision are as follows:

(3.) Heard the learned Counsel appearing for the Petitioner and the learned Counsel appearing for the Respondents.