INTERNATIONAL POWERED ACCESS FEDERATION (IPAF) MOSS END BUSINESS VILLAGE Vs. CAPITAL EQUIPMENT SERVICES LIMITED

JUDGEMENT

(1.) There is one plaintiff and there are two defendants in this suit.

(2.) Mr.J.Srinivasan, learned counsel of M/s.Rugan and Arya (Law Firm) on behalf of plaintiff, Mr.V.G.Anbarasu, learned counsel on record for first defendant and Ms.Geethi Ara, learned counsel of M/s.S.Ramasubramaniam Associates (Law Firm) on behalf of second defendant are before this Commercial Division.

(3.) In the light of the short summary judgment that I propose to pass and in the light of the nature of the short summary judgment that I propose to pass, I deem it unnecessary to delve much into factual matrix.