DHANALAKSHMI Vs. K.K.VELUSAMY

JUDGEMENT

(1.) Heard Mr.K.Suresh, learned counsel appearing for the petitioners and Mr.H.Lakshmi Shankar, learned counsel appearing for the respondent.

(2.) This Civil Revision Petition has been filed against the order passed in I.A.No. 559 of 2013 in O.S.No.216 of 2012 dtd. 6/10/2015 on the file of the learned Additional Sub ordinate Judge, Karur.

(3.) The petitioners herein are the defendants 1 and 2 and the respondent herein is the plaintiff in the suit. The respondent herein has filed a suit in O.S.No.216 of 2012 for recovery of money. In that suit, the petitioners filed a petition in I.A.No.559 of 2013 for sending the document for expert opinion. The petition was dismissed by the trial Court. Against the dismissal order, the petitioners have come forward with the revision petition.