S. INDUMATHI Vs. CHIEF SECRETARY TO GOVERNMENT SECRETARIAT

JUDGEMENT

(1.) Order, dated 11/7/2018, passed in W.P.No.16510 of 2018 has been assailed in the instant writ appeal.

(2.) Facts in brief are as follows:-

(3.) Learned Single Judge, vide, order, dated 11/7/2018, rejected the writ petition, placing reliance on Rule 5 of the Tamil Nadu Secondary Education Certification Rules, which reads as under:-