ORIENTAL INSURANCE CO.LTD., Vs. SUGUMARI

JUDGEMENT

(1.) C.M.A.(MD)No.579 of 2018 has been filed by the Insurance Company challenging the liability as well as the quantum of compensation awarded by the Tribunal in M.C.O.P.No.749 of 2017.

(2.) C.M.A.(MD)No.93 of 2019 has been filed by the claimants, challenging the quantum of compensation awarded by the Tribunal.

(3.) Brief facts: