REGENT COMPUTRONICS PVT. LTD.

N.Kuppu Appellant

V/S

P.Mari Respondents

Referred Judgements :-

ORIENTAL INSURANCE CO. LTD.,VS. MEENA VARIYAL AND OTHERS [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD.,VS. SADANAND MUKHI AND OTHERS [REFERRED TO]
IFFCO TOKIO GENERAL INSURANCE CO. LTD.,VS. S.ILANGOVAN AND ANOTHER [REFERRED TO]
DEEPAL GIRISHBHAI SONI VS. UNITED INDIA INSURANCE COMPANY LIMITED BARODA [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. JHUMA SAHA [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. LAXMI NARAIN DHUT [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. RAJNI DEVI [REFERRED TO]
NINGAMMA VS. UNITED INDIA INSURANCE CO LTD [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. SINITHA [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. SUNIL KUMAR [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. SUNIL KUMAR & ANR. [REFERRED TO]
CHOLAMANDALAM M.S. GENERAL INSURANCE CO. LTD. VS. AMUTHA [REFERRED TO]
SHIVAJI AND ANR VS. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD AND ORS [REFERRED TO]

JUDGEMENT

(1.) This Civil Miscellaneous Appeal has been filed against the award and decree dtd. 19/3/2018 made in M.C.O.P.No.6676 of 2014, on the file of the Chief Judge, Small Causes Court, (Motor Accidents Claims Tribunal), Chennai.

(2.) By consent of both the parties, this appeal is taken for final disposal at the admission stage itself.

(3.) The appellants are the claimants. By impugned award, the claim petition was dismissed. Challenging the order of dismissal, the claimants/appellants have come out with the present appeal.

Click here to view full judgment.

N.KUPPU Vs. P.MARI

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address