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LAWS(MAD)-2019-1-114
SOLAIMALAI @ SIVASOLAIMALAISARAVANAN Vs. CHAIRMANADVOCATE
Decided On January 11, 2019
SOLAIMALAI @ SIVASOLAIMALAI
Appellant
V/S
CHAIRMAN, DISTRICT COLLECTOR
Respondents
Referred Judgements :-
T.N.GODAVARMAN THIRUMULPAD (89) VS. UNION OF INDIA AND OTHERS
[REFERRED TO]
SACHIDANAND PANDEY VS. STATE OF WEST BENGAL
[REFERRED TO]
JUDGEMENT
(1.) Prelude:-
(2.) Are Forests Dying:
(3.) Distinction between 'exotics' and 'invasives':
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