MEER HASANNULLA Vs. ASRAF NISHA

JUDGEMENT

(1.) The unsuccessful plaintiff before the Courts below is the appellant before this Court.

(2.) The parties are also referred to in the same litigative status as in the trial Court. Plaintiff's case:

(3.) The suit in O.S.No.1230 of 2003 has been instituted by the plaintiff Trust on the file of the learned Subordinate Judge, Trichirappalli for the following reliefs: