DEVAYAMMAL Vs. POOSAPPAN

Referred Judgements :-

NEYVELI LIGNITE CORPORATIONLTD.,VS. SPECIAL TAHSILDAR (LAND ACQUISITION) LIGNITE PROJECT [REFERRED TO]
BIRAD MAL SINGHVI VS. ANAND PUROHIT [REFERRED TO]
SUGUNA BAI VS. MUNIAMMAL @ DHANALAKSHMI AND ORS [REFERRED TO]
CAPT. MARCUS R. DARE VS. DR. MRS. EUNICE RANI SANKARAN AND ANR [REFERRED TO]
H VENKATACHALA IYENGAR VS. B N THIMMAJAMMA [REFERRED TO]
JANKI NARAYAN BHOIR VS. NARAYAN NANDEO KADAM [REFERRED TO]
DAULAT RAM VS. SODHA [REFERRED TO]
SRIDEVI VS. JAYARAJA SHETTY [REFERRED TO]
STATE OF PUNJAB VS. MOHINDER SINGH [REFERRED TO]
PENTAKOTA SATYANARAYANA VS. PENTAKOTA SEETHARATNAM [REFERRED TO]
JOSEPH ANTONY LAZARUS VS. A J FRANCIS [REFERRED TO]
RAVINDER SINGH GORKHI VS. STATE OF U P [REFERRED TO]
SAVITHRI VS. KARTHYAYANI AMMA [REFERRED TO]
BHARPUR SINGH VS. SHAMSHER SINGH [REFERRED TO]
RAM SURESH SINGH VS. PRABHAT SINGH ALIAS CHHOTU SINGH [REFERRED TO]
SPECIAL TAHSILDAR LAND ACQUISITION VEMBAKOTTAI RESERVOIR SCHEME SRIVILLIPUTHUR VS. SEENI NAICKER [REFERRED TO]
CHIEF GENERAL MANAGER STATE BANK OF INDIA CIRCLE TOP HOUSE 21 RAJAJI SALAI CHENNAI VS. M BALAKRISHNAN [REFERRED TO]
Shantha VS. Sharada [REFERRED TO]
Janaki Devi VS. R Vasanthi [REFERRED TO]
MUNIAMMAL VS. ANNADURAI [REFERRED TO]
ORIENTAL FIRE AND GENERAL INSURANCE CO VS. PANAPATI DEVI [REFERRED TO]
MOHAN AND ANR. VS. SANTHA BAI AMMAL AND ORS. [REFERRED TO]
JAGDISH CHAND SHARMA VS. NARAIN SINGH SAINI AND ORS. [REFERRED TO]
PRAKASH AND ORS. VS. PHULAVATI AND ORS. [REFERRED TO]
SELVAMANI VS. K.GOMATHI [REFERRED TO]
KASTHURI BAI (PLAINTIFF IN TOS.NO.6 OF 2005) VS. V. ASHOK KUMAR (DEFENDANT IN TOS.NO.6 OF 2005) [REFERRED TO]
M. KRISHNAMOORTHY VS. K. PONDEEPANKAR [REFERRED TO]
DANAMMA@SUMAN SURPUR AND ANOTHER VS. AMAN AND OTHER [REFERRED TO]