PERIANNAN (DECEASED) AND OTHERS Vs. SARASWATHI

JUDGEMENT

(1.) Challenge in this second appeal is made to the Judgment and Decree dated 31.03.2005 passed in A.S.No.92 of 2004 on the file of the Subordinate Court, Mettur, confirming the judgement and decree dated 26.10.2004 passed in O.S.No.295 of 2000 on the file of the District Munsif's Court, Mettur.

(2.) For the sake of convenience, the parties are referred to as per their rankings in the trial Court.

(3.) Suit for Permanent Injunction.