(1.) These two matters have been placed before this Court under the caption 'For Maintainability'.
(2.) The prayer in these two petitions as in the writ petitions read as follows:
(3.) To be noted, the prayer is ad verbatim the same in both these petitions.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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