(1.) There is a sole plaintiff and a lone defendant in this suit.
(2.) Ms.Durga V.Bhatt , learned counsel on record for sole plaintiff and Mr.A.K.Rajaraman, learned counsel on record for sole defendant are before this Commercial Division. To be noted, on behalf of sole defendant Mr.Sudhakar Mathiyalagan, who is the sole proprietor of the defendant is present before this Commercial Division.
(3.) Both learned counsel submit in unison that parties to this lis have settled the matter amicably amongst themselves and have reduced the same to writing by way of a 'Memorandum of Compromise dated 29.11.2018' (hereinafter referred to as 'said MOC' for the sake of convenience and clarity).