LAWS(MAD)-2019-7-172

NATWEST ESTATES PRIVATE LTD Vs. STATE TAX OFFICER

Decided On July 17, 2019
Natwest Estates Private Ltd Appellant
V/S
State Tax Officer Respondents

JUDGEMENT

(1.) This common order will dispose of all these six writ petitions.

(2.) Mr.V.Sundareswaran, learned counsel on record for writ petitioner in all these six writ petitions is before this Court. Ms.G.Dhanamadhri, learned Government Advocate accepts notice on behalf of both the respondents in all the six writ petitions.

(3.) With consent of learned counsel on both sides, main writ petitions are taken up, heard out and are being disposed of.