SURESH KUMAR JALAN Vs. EASTCOAST STEEL LIMITED

Referred Judgements :-

BACHA F GUZDAR BOMBAY VS. COMMISSIONER OF INCOME TAX BOMBAY [REFERRED TO]
NEEDLE INDUSTRIES INDIA LIMITED VS. NEEDLE INDUSTRIES NEWEY INDIA HOLDING LIMITED [REFERRED TO]
M S MADHUSOODHANAN VS. KERALA KAUMUDI PRIVATE LIMITED [REFERRED TO]
DALE and CARRINGTON INVT PRIVATE LIMITED VS. P K PRATHAPAN [REFERRED TO]
SANGRAMSINH P GAEKWAD VS. SHANTADEVI P GEAKWAD [REFERRED TO]
V S KRISHNAN VS. WESTFORT HI TECH HOSPITAL LTD [REFERRED TO]
R KHEMKA VS. DECCAN ENTERPRISES PRIVATE LIMITED SECUNDERABAD [REFERRED TO]