TREC-STEP Vs. K.VADIVEL

JUDGEMENT

(1.) Heard the learned counsel on either side.

(2.) This petition has been filed to set aside the order made in I.A.No. 516 of 2018 in O.S.No.103 of 2014 dated 01.04.2019 on the file of the II Additional District Judge, Tiruchirappalli.

(3.) The petitioner herein is the defendant and the respondent herein is the plaintiff in the suit.