SHRIWIN SHIPPING & LOGISTICS Vs. COMMISSIONER OF CUSTOMS

JUDGEMENT

(1.) Mr.S.Baskaran, learned counsel on record for sole writ petitioner was before this Court and Mr.Pramod Kumar Chopda, learned Senior Standing Counsel, accepted notice on behalf of sole respondent.

(2.) This writ petition was listed under the caption 'FOR ADMISSION' in the motion list on 10.06.2019, but with the consent of learned counsel on both sides, the writ petition itself was taken up and heard out.

(3.) Short facts shorn of not so relevant details or in other words, factual matrix in a nutshell imperative for appreciating this order are as follows: