LAWS(MAD)-2019-10-102

M.RAJENDRAN Vs. GOVERNMENT OF INDIA

Decided On October 04, 2019
M.RAJENDRAN Appellant
V/S
GOVERNMENT OF INDIA Respondents

JUDGEMENT

(1.) The appellant has filed WP Sr.Nos.95296 and 98152 of 2019 for the following reliefs.

(2.) Registry has raised objections on 05.08.2019 as hereunder:-

(3.) Learned counsel for the petitioner/appellant represented the papers with the following endorsement:-