LAWS(MAD)-2019-8-584

KALEESUWARI REFINERY PVT LTD Vs. PRADEEBHA TRADING COMPANY

Decided On August 28, 2019
Kaleesuwari Refinery Pvt Ltd Appellant
V/S
Pradeebha Trading Company Respondents

JUDGEMENT

(1.) Plaintiff is one of the leading brand-holder in the market and leader in refunded edible sunflower oil sector. Plaintiff has been marketing the products since 1991 with its reputed brand "Gold Winner" over a period of more than 25 years.

(2.) The Plaintiff manufactures and packs various edible oils such sunflower oil, groundnut oil, palm oil, olive oil, blended oil, etc with its well known trade mark namely "Gold Winner", "Gold Choice", "Cardia Life", etc.

(3.) The Plaintiff is having its factories at Vengaivasal and Palani in Tamil Nadu and at Tumkur in Karnataka. These factories have also been certified as ISO 9001:2008, HACCP and ISO 2200: 2005.