LAWS(MAD)-2019-11-518

GOVINDARAJ Vs. DISTRICT COLLECTOR

Decided On November 12, 2019
GOVINDARAJ Appellant
V/S
DISTRICT COLLECTOR Respondents

JUDGEMENT

(1.) Mr.K.Baalasundharam, learned counsel on record for writ petitioner is before this Court.

(2.) Mr.Aayiram K.Selvakumar, learned Additional Government Pleader, accepts notice on behalf of all five (5) respondents.

(3.) With consent of learned counsel on both sides, main writ petition is taken up, heard out and is being disposed of.