SENTHIL MURUGAN Vs. B JAYASEKAR

JUDGEMENT

(1.) Crp (NPD). No.1180 of 2014 has been filed challenging the order dated 05.12.2013 passed by the learned Principal Sub Judge at Pondicherry in E.A.No.10 of 1998 in E.P.No.49 of 1997 in O.S.No.82 of 1992.

(2.) Crp (NPD). No.1181 of 2014 has been filed challenging the order dated 05.12.2013 passed by the learned Principal Sub Judge at Pondicherry in E.A.No.9 of 1998 in E.P.No.48 of 1997 in O.S.No.87 of 1992.

(3.) Crp (NPD). No.1186 of 2014 has been filed challenging the order dated 05.12.2013 passed by the learned learned Principal Sub Judge at Pondicherry in E.A.No.11 of 1998 in E.P.No.54 of 1997 in O.S.No.106 of 1992.