KOTHANDARAMAN Vs. SUPERINTENDENT OF POLICE

JUDGEMENT

(1.) This writ petition has been filed directing the respondents to grant permission and accord protection for conducting the Kabadi Tournament schedule to be held on 21.09.2019 from 6.00 p.m upto 22.09.2019 at 12.00 p.m. in the name of the perunthalaivar kamaraja kabadi club situated at Samugarengapuram panchayat, singarathoppu village, near kalaiyarangam,radhapuram taluk , Tirunelveli District

(2.) Heard the learned Counsel appearing for the petitioner and the learned Additional Public Prosecutor appearing for the respondents.

(3.) The learned Additional Public Prosecutor appearing for the respondents submits that the police does not have any reservations on the place, where the tournament is to be conducted. However, there is an apprehension that some law and order problem may arise during the tournament.