(1.) This Writ Petition is filed to direct the respondent to issue necessary orders for promoting the petitioner to the post of Conservancy Supervisor in the respondent Corporation, by taking into consideration of the Government Order issued in G.O.(Ms)No. 277/Municipal Administration and Water Supply (MC.5) Department dated 29.06.2018, within a time frame.
(2.) By consent of both parties, this Writ Petition is taken up for final disposal at the stage of admission itself.
(3.) The petitioner was appointed as Sanitary Worker on 22.03.2000 in the respondent Corporation. Subsequently, he was temporarily promoted as Sanitary Supervisor at Srirangam Division. The said post is also called as Conservancy Supervisor. By G.O.(MS) No.73/Municipal Administration and Water Supply Department, dated 08.05.1998, the Government sanctioned to appoint 11 posts of Record Assistant and 70 posts of Conservancy Supervisor in the respondent Corporation.