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LAWS(MAD)-2019-3-35
C MARAIMANIMUDIARASAN Vs. STATE OF TAMIL NADU
Decided On March 05, 2019
C Maraimanimudiarasan
Appellant
V/S
STATE OF TAMIL NADU
Respondents
Referred Judgements :-
R N RAJANNA VS. STATE OF KARNATAKA
[REFERRED TO]
RESERVE BANK OF INDIA VS. CECIL DENNIS SOLOMON
[REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. RAGHUVIR SINGH NARANG
[REFERRED TO]
NAGALAND SENIOR GOVT EMPLOYEES WELFARE ASSOCIATION VS. STATE OF NAGALAND
[REFERRED TO]
JUDGEMENT
(1.) Heard both sides.
(2.) Writ Case:
(3.) Petitioner's Contention:
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