LAWS(MAD)-2019-10-49

R.CHANDRAMOHAN Vs. FOOD SAFETY OFFICER

Decided On October 01, 2019
R.CHANDRAMOHAN Appellant
V/S
Food Safety Officer Respondents

JUDGEMENT

(1.) Mr.R.Parthiban, learned counsel on record for writ petitioner and Mr.Aayiram K.Selvakumar, learned Additional Government Pleader on behalf of both respondents are before this Court.

(2.) A counter-affidavit dated 06.02.2019 has been filed by first respondent and in paragraph 1, first respondent has averred that the counter-affidavit is being filed on behalf of second respondent also. Therefore, both respondents have filed counter-affidavit and pleadings are complete.

(3.) Main writ petition is now taken up, heard out and is being disposed of.