B.KAMARAJ Vs. SUPERINTENDENT OF POLICE

Referred Judgements :-

NORTH WALES POLICE VS. EVANS [REFERRED TO]
AMIN VS. ENTRY CLEARANCE OFFICER [REFERRED TO]
G VEERAPPA PILLAI PROPRIETOR SATHI VILASBUS SERVICE PORAYAR TANJORE DISTRICT MADRAS VS. RAMAN AND RAMAN LTD [REFERRED TO]
T C BASAPPA VS. T NAGAPPA [REFERRED TO]
STATE OF MYSORE KRISHNA KRISHNA AVADHANI VS. I K N CHANDRASEKHARA K V JAYARAMA N S ASAWASTHANARAYANA RAO M R NARASIMHAMURTY M N SHESHAGIRI M S SUBARAVAPPAV K KULKARNIR U GAULAYIN C MUMTAZ AHMAD KHAN S S JAMBOTI T R WALVEKAMOHD [REFERRED TO]
THAKUR BIRENDRA SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. ASHA RAMCHHANDRA AMBEKAR MRS [REFERRED TO]
STATE OF HARYANA VS. NARESH KUMAR BALI [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
INDIAN DRUGS AND PHARMACEUTICALS LTD VS. WORKMAN INDIAN DRUGS AND PHARMACEUTICALS LTD [REFERRED TO]
S C CHANDRA VS. STATE OF JHARKHAND [REFERRED TO]
DIVISIONAL MANAGER ARAVALI GOLF CLUB VS. CHANDER HASS [REFERRED TO]
GENERAL MANAGER STATE BANK OF INDIA VS. ANJU JAIN [REFERRED TO]
GANAPATH SINGH VS. GULBARGA UNIVERSITY [REFERRED TO]
ASHUTOSH PAWAR VS. HIGH COURT OF MADHYA PRADESH [REFERRED TO]