P.ARULMANI Vs. SUPERINTENDENT OF POLICE

JUDGEMENT

(1.) The petitioner has come up with this writ petition seeking a direction to the respondents to to grant permission to conduct the cultural programme of Adal Padal on 27.01.2019 at 07.00 PM to 12.00 PM at "Sri Ranganathar Temple Car Festival" Devarmukkulam Village, Devarmukkulam Post, Krishnagiri Taluk, Krishnagiri District by considering his representation dated 04.01.2019.

(2.) Heard both sides.

(3.) Learned Special Government Pleader appearing for the respondents submitted that the representation given by the petitioner dated 04.01.2019 has already been considered by the second respondent. The second respondent has passed an order dated 17.01.2019 vide his proceedings in Na.Ka.No.03/fore cost/KGI/2019 granting permission to the petitioner to conduct the festival programme subject to the conditions, which have already been imposed by this Court in similar matters. Hence, nothing survives for consideration in this Writ Petition.