MOMIN @ MOMIMWAR HUSSAIN @ MD MONWAR HOSSAIN Vs. STATE REP BY PRINCIPAL SECRETARY TO GOVERNMENT, PUBLIC (FOREIGNERS-II)

JUDGEMENT

(1.) This writ petition is filed challenging the order of the first respondent made in G.O.No.4019 dated 10.11.2018 with a consequential prayer for direction to the fifth respondent to release the petitioner from the special camp at Trichirapalli.

(2.) The case of the petitioner is as follows:

(3.) The respondents filed a counter affidavit, wherein it is stated as follows:-