(1.) We have heard Mr.V.Anandha Murthi, learned Additional Government Pleader appearing for the appellant and Mr.G.Krishnakumar, learned counsel accepting notice for the respondents.
(2.) These appeals are filed by the appellant - the District Collector, Kanchipuram challenging the orders dated 12.2.2018 made separately in W.P.Nos.32645, 32647, 32646 and 32644 of 2017 filed by the respective respondent herein.
(3.) The prayer sought for by the respondents herein - writ petitioners was identical though separate orders were passed in each of the said writ petitions. The finding rendered by the learned Single Judge was identical and the respondents were granted relief as sought for by them. Ultimately, the said writ petitions were allowed. Therefore, by consent of the learned counsel on either side, we have taken up the appeals together and they are disposed of by this common judgment.