K.RAMASAMY Vs. THE DISTRICT COLLECTOR

JUDGEMENT

(1.) The prayer in the writ petition is for a Writ of Mandamus to forbear the respondents 3 to 5 from permitting the respondents 6 to 9 from conducting the Chithirai Festival of Arulmigu Bagavathi Amman Temple, Pudhukalipalayam, Puliyur Village, Karur Taluk and District from 02.07.2019 to 04.07.2019 or any other subsequent dates.

(2.) Heard the learned counsel for the petitioner, the learned Additional Government Pleader appearing for the official respondents and the learned counsel for the respondents 6 to 9.

(3.) The issue raised in this writ petition is that, how and by whom the Chithirai festival of Arulmighu Bagavathi Amman Temple at Pudhukalipalayam, Puliyur Village, Karur District scheduled to be conducted from 02.07.2019 to 04.07.2019, be conducted.