LAWS(MAD)-2019-8-370

N. AMBEDKAR Vs. STATE

Decided On August 08, 2019
N. Ambedkar Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) This petition has been filed to direct the respondent authority to give police protection and permission to conduct Cultural programme (Adal Padal Nigalchi) in the event of Maravadi Arulmigu Sree Muniyappan Swamy Temple Festival at Dharmapuri Taluk and District on 12.08.2019 between 06.00 p.m. to 11.00 p.m. by considering the petitioner's representation dated 05.08.2019.

(2.) Heard the learned counsel appearing for the petitioner and the learned Additional Public Prosecutor appearing for the respondent police.

(3.) The learned Additional Public Prosecutor, on instructions, would submit that there is likelihood of arising law and order problem.