(1.) Appellant is the sole accused in S.C.No.127 of 2016 on the file of the I Additional District and Sessions Judge, Vellore. He stood charged for the offence punishable under Section 302 IPC and convicted accordingly.
(2.) PROSECUTION VERSION IN BRIEF:
(3.) WITNESSES AND EXHIBITS:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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