P.LALITHA Vs. DEPUTY REGISTRAR/MANAGING DIRECTOR

Referred Judgements :-

ASSISTANT COLLECTOR OF ESTATE DUTY,MADRAS VS. V.DEVAKI AMMAL SMT ,MADRAS [REFERRED TO]
RAM ASRE SINGH V. AMBICA LAL [REFERRED TO]
STATE OF HIMACHAL PRADESH V. GUJARAT AMBUJA CEMENT LTD. [REFERRED TO]
K S RASHID AND SON VS. INCOME TAX INVESTIGATION COMMISSION [REFERRED TO]
SANGRAN SINGH VS. ELECTION TRIBUNI KOTAH [REFERRED TO]
UNION OF INDIA VS. T R VARNA [REFERRED TO]
STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [REFERRED TO]
JAISRI SAHU VS. RAJDEWAN DUBEY [REFERRED TO]
K S VENKATARAMAN AND CO PRIVATE LIMITED VS. STATE OF MADRAS [REFERRED TO]
FIRST INCOME TAX OFFICER SALEM VS. SHORT BROTHERS PRIVATE LIMITED [REFERRED TO]
TRIBHOVANDAS PURSHOTTAMDAS THAKKAR VS. RATILAL MOTILAL PATEL [REFERRED TO]
CO OPERATIVE CENTRAL BANK LIMITED VS. ADDITIONAL INDUSTRIAL TRIBUNAL ANDHRA PRADESH [REFERRED TO]
S L AGARWAL VS. GENERAL MANAGER HINDUSTAN STEEL LIMITED [REFERRED TO]
SUKHDEV SINGH THE OIL AND NATURAL GAS COMMISSION THE L 1 C LIMITED THE INDUSTRIAL FINANCE CORPN EMPLOYEES ASSOCIATION VS. BHAGATRAM SARDAR SINGH RAGHUVANSHI:THE ASSOCIATION OF CLASS II OFFICERS 0 N G C:SHYAM LAL SHARMA:THE INDUSTRIAL FINANCE CORPN [REFERRED TO]
MUNICIPAL CORPORATION INDORE VS. RATNAPRABHA [REFERRED TO]
STATE OF UTTAR PRADESH VS. INDIAN HUME PIPE COMPANY LIMITED [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED TO]
BABAJI KONDAJI GARAD BABASAHEB RAJARAMJI DAMPURIKAR VS. NASIK MERCHANTS CO OPERATIVE BANK LTD [REFERRED TO]
UNION OF INDIA VS. GODFREY PHILIPS INDIA LIMITED :INDIA TOBACCO COMPANY LIMITED :VAZIR SULTAN TOBACCO COMPANY LIMITED [REFERRED TO]
UNION OF INDIA PRITHIPAL SINGH RAM MEHAR RAJ KUMAR DELHI CATTLE BREEDING FARMS PRIVATE LIMITED VS. RAGHUBIR SINGH :UNION OF INDIA [REFERRED TO]
SUNDARJAS KANYALAL BHATIJA PRAHALAD HIRANAND ADVANI VS. COLLECTOR THANE MAHARASHTRA:COLLECTOR THANE MAHARASHTRA [REFERRED TO]
NITYANANDAKAR VS. STATE OF ORISSA [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. MUNICIPAL CORPORATION [REFERRED TO]
P KANNADASAN VS. STATE OF TAMIL NADU [REFERRED TO]
PRADIP CHANDRA PATNAIK VS. PRAMOD CHANDRA PATNAIK [REFERRED TO]
CHANDRA PRAKASH VS. STATE OF UTTAR PRADESH [REFERRED TO]
PRADEEP KUMAR BISWAS VS. INDIAN INSTITUTE OF CHEMICAL BIOLOGY [REFERRED TO]
STATE OF BIHAR VS. KALIKA KUER alias KALIKA SINGH [REFERRED TO]
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION VS. DOSU AARDESHIR BHIWANDIWALA [REFERRED TO]
SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
UNION OF INDIA VS. R GANDHI PRESIDENT MADRAS BAR ASSOCIATION [REFERRED TO]
UNITED BANK OF INDIA VS. SATYAWATI TONDON [REFERRED TO]
RATTIRAM VS. STATE OF M PTHROUGH INSPECTOR OF POLICE [REFERRED TO]
SANTOSH DEVI VS. NATIONAL INSURANCE CO LTD [REFERRED TO]
THANIKACHALAM M VS. M A P C M SOCIETY [REFERRED TO]
K MARAPPAN VS. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES [REFERRED TO]
RESHMA KUMARI VS. MADAN MOHAN [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CHHABIL DASS AGARWAL [REFERRED TO]
SIDDESHWARA CO-OPERATIVE BANK LTD. VS. IKBAL [REFERRED TO]
RAJESH VS. RAJBIR SINGH [REFERRED TO]
G.L. BATRA VS. STATE OF HARYANA [REFERRED TO]
MADRAS BAR ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
MUNNA LAL JAIN AND ORS. VS. VIPIN KUMAR SHARMA AND ORS. [REFERRED TO]
SANDHYA EDUCATIONAL SOCIETY AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PRANAY SETHI [REFERRED TO]