SIVASUBRAMANIYAN Vs. STATE

Referred Judgements :-

NADIMUTHU AND OTHERS VS. STATE [REFERRED TO]
KAVITA VS. STATE OF TAMILNADU [REFERRED TO]
SURESH AND ANOTHER VS. STATE OF HARYANA [REFERRED TO]
KATTU RAJA VS. STATE [REFERRED TO]
VASANTHI AND ANOTHER VS. STATE [REFERRED TO]
HANUMANT GOVIND NARGUNDKAR VS. STATE OF MADHYA PRADESH [REFERRED TO]
GAMBHIR VS. STATE OF MAHARASHTRA [REFERRED TO]
SHARAD BIRDHICHAND SARDA VS. STATE OF MAHARASHTRA [REFERRED TO]
PADALA VEERAREDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
BALWINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
JASPAL SINGH ALIAS PALI DARSHAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF U P VS. SATISH [REFERRED TO]
JASWANT GIR VS. STATE OF PUNJAB [REFERRED TO]
SUNNY KAPOOR VS. STATE UT OF CHANDIGARH [REFERRED TO]
STATE OF GOA VS. SANJAY THAKRAN [REFERRED TO]
RAVI ALIAS RAVICHANDRAN VS. STATE OF TAMIL NADU [REFERRED TO]
K DHANVEL VS. INSPECTOR OF POLICE AYYAMPETTAI POLICE STATION [REFERRED TO]
GOUR MANI ROY VS. STATE OF TRIPURA [REFERRED TO]
DEBAPRIYA PAL VS. STATE OF WEST BENGAL [REFERRED TO]
SATISH AND ANOTHER ETC. VS. STATE OF HARYANA [REFERRED TO]