LAWS(MAD)-2019-7-180

CURRENT ELECTRICALS LIMITED Vs. CHIEF ENGINEER/TRANSMISSION

Decided On July 17, 2019
Current Electricals Limited Appellant
V/S
Chief Engineer/Transmission Respondents

JUDGEMENT

(1.) The writ petition filed by M/s.Current Electrical Limited, a small scale industrial unit, against the Tamil Nadu Transmission Corporation Ltd., arise under following facts matrix:-

(2.) Under the above circumstances, the petitioner has filed the present writ petition to prohibit the first respondent from taking any coercive action in relation to the second and third purchase orders dated 23/10/2017 and 04/01/2018 respectively.

(3.) The respondents have filed counters individually in response to the averments made in the petitioner's affidavit.