LAWS(MAD)-2019-10-88

INDUS TOWERS LTD Vs. DISTRICT COLLECTOR,

Decided On October 23, 2019
INDUS TOWERS LTD Appellant
V/S
DISTRICT COLLECTOR, Respondents

JUDGEMENT

(1.) This writ petition has been filed to direct the second respondent herein to provide the effective police protection to the petitioner company to erect the cell phone transmission tower at Madurai District, Madurai North Taluk, Thiruppaalai Group, Siruthur Village, Sri Meenathciyammam Nagar, Resurvey No.214/1 and 215/2 and New Resurvey No.214/1A and 215/2A in Plot No.222 within a limits of Kannanendhal Panchayat.

(2.) Heard both sides.

(3.) The Hon'ble Division Bench of this Court in a batch of Writ Petitions in W.P.No.7544 of 2017 and 15144 of 2019, dated 22.08.2019 held as follows: