(1.) The defeated defendants are the appellants herein.
(2.) The respondent herein filed a suit for declaration and bar injunction against the appellants.
(3.) The case of the plaintiffs are that:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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