TMT.D.ZEENATH Vs. INCOME TAX OFFICER

Referred Judgements :-

V.S.M.R. JAGADISHCHANDRAN (DECD.) VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]
R M ARUNACHALAM VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
COMMISSIONER OF INCOME TAX VOSAKHAPATANAM VS. ATTILI N RAO [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SUNIL J KINARIWALA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. THRESSIAMMA ABRAHAM NO 1 [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. N VAJRAPANI NAIDU [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SHAKUNTALA KANTILAL [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ABRAR ALVI [REFERRED TO]
KANNIAH PHOTO STUDIO VS. THE INCOME TAX OFFICER WARD-I (1) [REFERRED TO]