R.BALAMEENA Vs. CHIEF ENGINEER / PERSONNEL TAMILNADU GENERATION

Referred Judgements :-

VISITOR AMU V. K.S.MISRA [REFERRED TO]
POPPATLAL SHAH PARTNER OF MESSRS INDO MALAYAN TRADING CO THE UNION OF INDIA VS. STATE OF MADRAS [REFERRED TO]
RAO SHIV BAHADUR SINGH VS. STATE OF VINDHYA PRADESH [REFERRED TO]
RANANJAYA SINGH VS. BAIJNATH SINGH [REFERRED TO]
HARIPRASAD SHIVSHANKER SHUKIA AND ANOTHOR BARSI LIGHT RAILWAY COMPANY LIMITED VS. A D DIVELKAR:K N JOGLEKAR [REFERRED TO]
KANAI LAL SUR VS. PARAMNIDHI SADHUKHAN [REFERRED TO]
STATE OF UTTAR PRADESH VS. VIJAY ANAND MAHARAJ [REFERRED TO]
STATE OF WEST BENGAL PLAINTIFF THE ADVOCATES GENERAL FOR THE STATES OF MADHYA PRADESH THE ADVOCATES GENERAL FOR THE STATES OF PUNJAB THE ADVOCATES GENERAL FOR THE STATES OF ASSAM THE ADVOCATES GENERAL FOR THE STATES OF ORISSA THE ADVOCATES GENERAL FOR T VS. UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFE [REFERRED TO]
SHYAM KISHORI DEVI VS. PATNA MUNICIPAL CORPORATION [REFERRED TO]
COMMISSIONER OF SALES TAX U P VS. MANGAL SEN SHYAM LAL BHAGWAN INDUSTRIES [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. T V SUNDRAM IYENGAR PRIVATE LIMITED [REFERRED TO]
KM SONIA BHATIA VS. STATE OF UTTAR PRADESH [REFERRED TO]
UNION OF INDIA VS. DEOKI NANDAN AGGARWAL [REFERRED TO]
NELSON MOTIS VS. UNION OF INDIA [REFERRED TO]
OSWAL AGRO MILLS LIMITED VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
NASIRUDDIN VS. SITA RAM AGARWAL [REFERRED TO]
STATE OF JHARKHAND VS. GOVIND SINGH [REFERRED TO]
VEMAREDDY KUMARASWAMY REDDY VS. STATE OF A P [REFERRED TO]
A N ROY COMMISSIONER OF POLICE VS. SURESH SHARMA SINGH [REFERRED TO]
STATE OF HARYANA VS. SURESH [REFERRED TO]
GUJARAT URJA VIKASH NIGAM LTD VS. ESSAR POWER LTD [REFERRED TO]
ANSAL PROPERTIES AND INDUSTRIES LTD VS. STATE OF HARYANA [REFERRED TO]
PHOOL PATTI VS. RAM SINGH [REFERRED TO]
SHAHABUDDIN VS. STATE OF BIHAR [REFERRED TO]
SATHEEDEVI VS. PRASANNA [REFERRED TO]
INDIAN DENTAL ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
ADAMJI LOOKMANJI AND CO VS. STATE OF MAHARASHTRA [REFERRED TO]
A.I.AGNEL ILANGOVAN VS. THE GOVERNMENT OF TAMIL NADU [REFERRED TO]